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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Sikkim - Subsection

Section 32(1) in The Sikkim Police Act, 2008

(1)Direct recruitment to the Armed Police Battalions, other than in the ministerial and technical cadres, shall be limited to the rank of Constable only, and should as far as possible reflect adequate representation of all sections of society. Sub-Inspector and above rank in the Armed Police shall form a common cadre with the Civil Police.