Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(1)(iv) in The Orissa Fire Service Act, 1993 (iv)cause the mains and pipes of any area to be shut off so as to give better pressure of water in the place where fire has occurred or broken out;