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NCT Delhi - Section

Section 178 in The Delhi School Education Rules, 1973

178. Amount received for scholarships to he spent for that purpose.

- Livery amount received by the managing committee of any school, whether aided or not, for payment of scholarships to the students shall be utilised solely for payment of such scholarships and proper receipts shall be obtained from the students to whom scholarships are paid and shall be preserved by the managing committee for the inspection of the Director or any officer authorised by him in this behalf.