Calcutta High Court
Hitachi Limited vs Hitaishi Investment Ld. & Ors on 27 August, 2018
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA No.1113 of 1997
With
CS No.29 of 1997
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
HITACHI LIMITED
Versus
HITAISHI INVESTMENT LD. & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date: 27th August, 2018.
Appearance:
Mr. Partha Basu, Adv.
The Court : The matter had appeared in the warning list on 13th August, 2018 before being transferred to this Bench. The parties have adequate notice and/or deemed to have sufficient notice that the matter would appear today before this Court. The plaintiff is represented.
It appears from the record that the suit was disposed of on 17th December, 1997. In view thereof, this interlocutory application being GA No. 1113 of 1997 has now become infructuous and accordingly stands dismissed as infructuous.
(SOUMEN SEN, J.) sp/