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Bombay High Court

Franco-Indian Pharmaceuticals Pvt. ... vs M/S. Lupin Ltd. And Anr on 7 January, 2019

Author: S.J.Kathawalla

Bench: S.J. Kathawalla

  Nitin                                    1 / 1         961-COMIP-20-2005-sine die.doc

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                              IN ITS COMMERCIAL DIVISION
                                       COMIP NO. 20 OF 2005
Franco Indian Pharmaceuticals Pvt.Ltd.                           ...      Plaintiff
Versus
M/s. Lupin Limited & Anr.                                        ...      Defendants


Ms.Poonam Teddu a/w. Mr. M.A.Mahadgut for the Plaintiff.
Mr.Hemant Thadhani a/w. Mr. Jay Shah i/b. Shantilal and Company for Defendant
No. 1.


                                          CORAM :   S.J. KATHAWALLA, J.

DATED : 7TH JANUARY,2019 P.C.:

By an Order dated 1st July, 2014, the above Suit is adjourned sine die. In view thereof, office shall not place the above Suit on board unless specifically directed by this Court.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 09/01/2019 ::: Downloaded on - 11/01/2019 06:00:27 :::