Bombay High Court
Franco-Indian Pharmaceuticals Pvt. ... vs M/S. Lupin Ltd. And Anr on 7 January, 2019
Author: S.J.Kathawalla
Bench: S.J. Kathawalla
Nitin 1 / 1 961-COMIP-20-2005-sine die.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMIP NO. 20 OF 2005
Franco Indian Pharmaceuticals Pvt.Ltd. ... Plaintiff
Versus
M/s. Lupin Limited & Anr. ... Defendants
Ms.Poonam Teddu a/w. Mr. M.A.Mahadgut for the Plaintiff.
Mr.Hemant Thadhani a/w. Mr. Jay Shah i/b. Shantilal and Company for Defendant
No. 1.
CORAM : S.J. KATHAWALLA, J.
DATED : 7TH JANUARY,2019 P.C.:
By an Order dated 1st July, 2014, the above Suit is adjourned sine die. In view thereof, office shall not place the above Suit on board unless specifically directed by this Court.
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