Section 71(4) in The Corporation of the City of Panaji (Election) Rules, 2004
(4)The identity of voters shall be decided on the basis of -(i)Photo Identity Card issued by the Election Commission of India; or(ii)Photo Identity Card issued by any Department of the Central or State Government; or(iii)PAN Card issued by the Income Tax Department; or(iv)Passport; or(v)Student Photo identity card issued by a recognized educational institution; or(vi)Driving licence issued by the Directorate of Transport; or(vii)Photo Identity Card issued to an employee by the employer provided the name and designation of the issuing authority is clearly shown.
