Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Rajasthan - Section Section 37 in The Rajasthan District Boards Act, 1954 37. Eligibility of Chairman for re-election. - An outgoing Chairman if otherwise qualified, shall be eligible for re-election as Chairman.
