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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(o) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Connectivity and Open Access in Intra-State Transmission and Distribution) Regulations, 2017

(o)"Detailed Procedure" means the procedure for Connectivity and Open Access to be issued by the Coordination Committee as per the Clause 3.4 of these Regulations;