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State of Rajasthan - Section

Section 22 in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

22. Accounting of Sale Proceeds.

- All the sale proceeds shall be credited lo the Consolidated Fund of the State and funds for the development of Mandis shall be made available by the State Government after taking into consideration all these proceeds.