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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 26(2) in The 'Union Territory of Andaman and Nicobar Islands' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(2)The notice shall be signed by the Municipal Commissioner or the Chief Executive Officer of the local authority, as the case may be, or by an officer authorised by him in this behalf.