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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(aaa) in The Calcutta Metropolitan Development Authority Act, 1972

(aaa)[ the Chief Executive Officer of the Metropolitan Authority, ex officio;] [Clause (aaa) inserted by W.B. Act 24 of 1977.]