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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Kerala - Subsection

Section 47(2) in Kerala Agricultural University Act, 1971

(2)[ The annual accounts of the University shall be submitted by the Vice-Chancellor to the Government who shall cause an audit to be carried out by the Accountant General or the Director of Local Fund Audit as they may appoint in this behalf.] [Substituted by Act 16 of 2001.]