Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Narendra Kumar Berlia & Ors vs Om Prakash Berlia & Ors on 13 March, 2009

Author: Patherya

Bench: Patherya

                         GA No. 624 of 2009
                         GA No. 164 of 2009
                         CS No. 12 of 2009
                    IN THE HIGH COURT AT CALCUTTA
                 Ordinary Original Civil Jurisdiction



     NARENDRA KUMAR BERLIA & ORS.
          Versus
     OM PRAKASH BERLIA & ORS.



     For Petitioner   : Mr.Tikku,Sr.Advocate with Mr. D. Basak,
                        Mr. S. Nag, Ms.Debamitra Adhikari

     For Respondent No.15 : Mr.S.K.Kapoor,Sr. Advocate with Mr. R. Banerjee,

Mr. Tarun Aich For Respondent No.1 : Mr.Samit Talukdar For Respondent Nos.16&18 : Mr.Sabyasachi Chowdhury with Mr.Sakhya Sen, Mr. A. K. Dey For Plaintiffs : Mr. Abhrajit mitra with Mr.Jishnu Chowdhury, Mr. S. Mukherjee, Ms. Rekha Ghosh BEFORE:

The Hon'ble JUSTICE PATHERYA Date : 13th March, 2009.
The Court : Directions are given for filing affidavits. Affidavit-in-opposition be filed within a fortnight; affidavit-in-reply, if any, be filed within a week thereafter. Matter to appear in the list four weeks hence as "For Orders".
All parties to act on a xerox signed copy of this order on the usual undertakings.
( PATHERYA, J.) pa