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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(f) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

(f)the Master of the Ship under whose command an individual seafarer sails on a particular ship shall be responsible to the company in respect of his duties and obligations.