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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Andhra Pradesh - Subsection

Section 88(3) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(3)In order to determine the opening balance, the municipality shall prepare an inventory of all its assets and liabilities and value them at the current book value based on their original cost less appropriate depreciation in the case of fixed assets.