Karnataka High Court
Alhabaksha Hasansab Hawaldar And Ors vs The Director Of Municipal ... on 16 January, 2013
Author: S.Abdul Nazeer
Bench: S. Abdul Nazeer
1
IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT GULBARGA
DATED THIS THE 16TH DAY OF JANUARY 2013
BEFORE
THE HON'BLE MR. JUSTICE S. ABDUL NAZEER
WRIT PETITION Nos.85921-23/2012
AND
WRIT PETITION Nos.100108-100169/2013 (S-RES)
BETWEEN:
1. ALHABAKSHA HASANSAB HAWALDAR
Age: 31 YEARS,
OCC: PUMP OPERATOR,
CITY MUNICIPLITY BIJAPUR,
R/O INDI ROAD RAJAPUTGALLI,
BIJAPUR-586101.
2. BALIRAM PANDURANG BANDARI
Age: 34 YEARS,
OCC: PUMP OPERATOR,
CITY MUNICIPALITY BIJAPUR,
R/O SOLAPUR ROAD BOOTANAL (LT),
BANDARI VASATI
BIJAPUR-586101.
3. RANGARAO BALAVANT BANDARI
Age:47 YEARS,
OCC: HELPER,
CITY MUNICIPALITY BIJAPUR,
R/O SOLAPUR ROAD BOOTANAL (LT),
BANDARI VASATI
BIJAPUR-586101.
4. NANASAHEB RANGARAO BANDARI
Age: 32 YEARS,
OCC: HELPER,
2
CITY MUNICIPALITY BIJAPUR,
R/O SOLAPUR ROAD BOOTANAL (LT),
BANDARI VASATI
BIJAPUR-586101.
5. GANAPATI RAMU BANDARI
Age: 34 YEARS,
OCC: HELPER,
CITY MUNICIPALITY BIJAPUR,
R/O SOLAPUR ROAD BOOTANAL (LT),
BANDARI VASATI
BIJAPUR-586101.
6. ISHAWAR NINGAPPA HANAMGOND
Age:34 YEARS,
OCC: HELPER,
CITY MUNICIPALITY BIJAPUR,
R/O AT POST: SARWAD,
DIST: BIJAPUR-586101.
7. VIJAYKUMAR ASHOK JALAWADI
Age:27 YEARS,
OCC: PUMP OPERATOR,
CITY MUNICIPALITY BIJAPUR,
R/O INDI ROAD VADDARGALLI,
MADDINKHANI, BOOTANALKERI,
BIJAPUR-586101.
8. BEERAPPA DUNDAPPA KOKANI
Age:37 YEARS,
OCC: HELPER,
CITY MUNICIPALITY BIJAPUR,
R/O AKKI GODOWN,
GANDHI NAGAR,
BIJAPUR-586101.
9. SHETEPPA CHANDRAPPA PUJARI
Age:46 YEARS,
OCC: HELPER,
CITY MUNICIPALITY BIJAPUR,
R/O JAINAPUR DESHAY,
DIVATGERI-GALLI,
BIJAPUR-586101.
3
10. PRABHAKAR MALLAPPA DALAVAYI
Age:27 YEARS, OCC: WAL-MEN,
CITY MUNICIPALITY BIJAPUR,
R/O AT POST: HONAGANHALLI,
BIJAPUR-586101.
11. MONESH ASHOK BADIGER,
Age:27 YEARS,
OCC: PUMP OPERATOR,
CITY MUNICIPALITY BIJAPUR,
R/O HASEEM PEER DARGA,
` ACHARI KATTI, STATION ROAD
BIJAPUR-586101.
12. ALI ARSHAD ABDULVAD MULLA
Age:27 YEARS,
OCC: POWER PUMP OPERATOR,
CITY MUNICIPALITY BIJAPUR,
R/O PLOT NO.526
KANAKDAS BADAVANE,
BIJAPUR-586101.
13. CHANDRASHEKAR MAHADEVAPPA HARIJAN
Age:27 YEARS,
OCC: WAL-MEN,
CITY MUNICIPALITY BIJAPUR,
R/O INDI ROAD
RAJAPUT GALLI, NEAR D.C. VEERKAR HOUSE
BIJAPUR-586101.
14. VITTAL BABURAO GHATAGE
Age:33 YEARS,
OCC: WAL-MEN,
CITY MUNICIPALITY BIJAPUR,
R/O SONAR BAVADI ROAD,
LAXMI DENTAL CLINIC,
MEENAKSHI CHOWK,
BIJAPUR-586101.
15. MANJUNATH BABURAO GHATAGE,
Age:30 YEARS, OCC: WAL-MEN,
CITY MUNICIPALITY BIJAPUR,
R/O SONAR BAVADI ROAD,
4
LAXMI DENTAL CLINIC,
MEENAKSHI CHOWK,
BIJAPUR-586101.
16. HANAMANTH MALLAPPA DALAVAYI
Age:30 YEARS,
OCC: PUMP OPERATOR,
CITY MUNICIPALITY BIJAPUR,
R/O AT POST: HONAGANHALLI,
BIJAPUR-586101.
17. BASAVARAJ BHEEMSHI MUNJANNI
Age:27 YEARS,
OCC: PUMP OPERATOR,
CITY MUNICIPALITY BIJAPUR,
R/O JORAPUR PETH,
MOOJANI GALLI,
BIJAPUR-586101.
18. VASEEM MAKTUMSAB KHADIM
Age:26 YEARS,
OCC: PUMP OPERATOR,
CITY MUNICIPALITY BIJAPUR,
R/O 4TH CROSS NEESAR MADDI,
BIJAPUR-586101.
19. SANTOSH PARASURAM KALGUDI
Age:26 YEARS,
OCC: PUMP OPERATOR,
CITY MUNICIPALITY BIJAPUR,
R/O GYANG BAVADI, NEHUR NAGAR,
BIJAPUR-586101.
20. IRSHAD MAKTUMSAB KHADIM
Age:25 YEARS, OCC: BILL COLLECTOR,
CITY MUNICIPALITY BIJAPUR,
R/O 4TH CROSS NEESAR MADDI,
BIJAPUR-586101.
21. ASLAM NAZIR AHMED KHADIM
Age:27 YEARS,
OCC: COMPUTER OPERATOR,
CITY MUNICIPALITY BIJAPUR,
5
R/O 4TH CROSS NEESAR MADDI,
BIJAPUR-586101.
22. YESHWANT RAMKRISHNA GHATAGE
Age:35 YEARS, OCC: WAL-MEN,
CITY MUNICIPALITY BIJAPUR,
R/O K.S.R.T.C. COLONY,
GYANG BAVADI ROAD,
BIJAPUR-586101.
23. BABULAL HASANSAB MANGALBEDI
Age:27 YEARS, OCC: LABOUR,
CITY MUNICIPALITY BIJAPUR,
R/O TAJ BAVADI KHAJA NAGAR,
BIJAPUR-586101.
24. JAYSHREE MALLIKARJUN PUJARI
Age:26 YEARS, OCC: PUNE,
CITY MUNICIPALITY BIJAPUR,
R/O GACHINMAHAL JOULI-GALLI,
BIJAPUR-586101.
25. SAKARAM SADASHIV KAKADE
Age:32 YEARS, OCC: LABOUR,
CITY MUNICIPALITY BIJAPUR,
R/O RANIBAGIC, CMC COLONY,
BIJAPUR-586101.
26. WASEEM ABDUL RAHEMAN BABARCHI
Age:28 YEARS, OCC: LABOUR,
CITY MUNICIPALITY BIJAPUR,
R/O SHAHAPUR DARGA KALALGALLI,
BIJAPUR-586101.
27. AVADAPPA SHIVAPPA PUJARI
Age:45 YEARS, OCC: LABOUR,
CITY MUNICIPALITY BIJAPUR,
R/O ARAKERI AYOGA SIDDA ROAD,
TOTAD MANE, ARAKERI,
BIJAPUR-586101.
6
28. AZIZ AHMED AMENUDDIN GACHHINMAHAL
Age:32 YEARS,
OCC: WAL-MEN,
CITY MUNICIPALITY BIJAPUR,
R/O GACHINMAHAL, J.M.ROAD,
BIJAPUR-586101.
29. BABUGOUDA MAHADEV INCHAGERI
Age:27 YEARS,
OCC: PUMP OPERATOR,
CITY MUNICIPALITY BIJAPUR,
R/O GIRISH NAGAR, BAGALKOT,
(NEAR MICRO OFFICE),
BIJAPUR-586101.
30. SATYAPPA NARASAPPA BISE
Age:22 YEARS, OCC: WAL-MEN,
CITY MUNICIPALITY BIJAPUR,
R/O WARD NO.22, JALA NAGAR,
(NEAR HUDKOTAKI), BIJAPUR-586101.
31. SHAMSHUDDIN MAHEBOOBSAB MUJAWAR
Age:27 YEARS, OCC: LABOUR,
CITY MUNICIPALITY BIJAPUR,
R/O SHAHAPUR DARWAJ PATEL GALLI,
BIJAPUR-586101.
32. ISHWARAPPA HONNAPPA MADAR
Age:39 YEARS, OCC: LABOUR,
CITY MUNICIPALITY BIJAPUR,
R/O GANDHI NAGAR, BIJAPUR-586101.
33. BABU SHIVAPPA PUJARI
Age:40 YEARS, OCC: LABOUR,
CITY MUNICIPALITY BIJAPUR,
R/O WARD NO.29, SUHAG COLONY,
BAGALKOT ROAD, BIJAPUR-586101.
34. IQBAL HASANSAB MULLA
Age:34 YEARS, OCC: PUMP OPERATOR,
CITY MUNICIPALITY BIJAPUR,
R/O TAJ BAVADI ROAD, KHAJA NAGAR,
7
BIJAPUR-586101.
35. ANNAPPA BHEEMAPPA SANADI
Age:42 YEARS, OCC: WAL-MEN,
CITY MUNICIPALITY BIJAPUR,
R/O JALA NAGAR,
BIJAPUR-586101.
36. ANNAPOORNA RACHAYYA GURUMATH
Age:37 YEARS, OCC: ATTENDER,
CITY MUNICIPALITY BIJAPUR,
R/O IBRAHIMPUR,
VENKATESH NAGAR,
BIJAPUR-586101.
37. CHANU BHEEMASHI AMBIGER
Age:34 YEARS, OCC: LABOUR,
CITY MUNICIPALITY BIJAPUR,
R/O BOOTANAL (LT), MARATHI VASATI,
BIJAPUR-586101.
38. MONAPPA SANNAPPA GODEKAR
Age:40 YEARS, OCC: LABOUR,
CITY MUNICIPALITY BIJAPUR,
R/O JORAPUR PETH, ADARGALLI,
BIJAPUR-586101.
39. RAMU
S/O ANNAPPA BISANAKKI
Age:32 YEARS, OCC: LABOUR,
CITY MUNICIPALITY BIJAPUR,
R/O BHUTANAL TANDA, BANDARI VASATI,
BEDAR GALLI, BIJAPUR-586101.
40. SAMIR
S/O ABDUL SAMED SHEIKH
Age:28 YEARS, OCC: PUMP OPERATOR,
AT WATER BOARD, BIJAPUR,
R/O ASAR GALLI,
BIJAPUR-586101.
41. DAWAL MALIK
S/O HUSSAIN SAAB BALONIKAR
8
Age:27 YEARS,
OCC: BILL COLLECTOR/CLERK,
AT CITY MUNICIPAL BOARD, BIJAPUR,
R/O GENERAL HOSTEL,
BIJAPUR-586101.
42. NAZEER AHMED
S/O KHAJASAB KUMMATGI
AGE: 27 YEARS, OCC: LABOUR,
R/O YEMBATNAL,
TQ: BASAVAN BAGAWADI
DIST: BIJAPUR-586101.
43. GIRIMALLAPPA NINGAPPA JALLI
AGE: 50 YEARS,
OCC: PUMP OPERATOR,
R/O IBRAHIMPUR, TQ: BAGEWADI ROAD
DIST: BIJAPUR-586101.
44. PRAKASH S.MALAGOND
AGED ABOUT: 28 YEARS, OCC: PUMP OPERATOR,
R/O JORAPUR PETH, TQ: ADALKIGALLI,
BIJAPUR-586101.
45. DADA HAZRAT
S/O MOHD. YUSUF INAMDAR,
AGED ABOUT: 35 YEARS, OCC: LABOUR,
GUNNAPUR ROAD FCI GODOWN WARD NO.16,
HOUSE NO.13, GANDHI NAGAR,
BIJAPUR-586101.
46. MANJUNATH.N.HENDEGAR,
AGED ABOUT: 26 YEARS, OCC: WALLMAN,
R/O HAMAL COLONY NH-13,
BIJAPUR-586101.
47. ALTAF S/O RASOOLSAB HAWALDAR,
AGED ABOUT: 28 YEARS,
OCC: BILL COLLECTOR,
R/O RAJAPUT GALLI, INDI ROAD,
BIJAPUR-586101.
9
48. AYUB S/O WAZIR HIPPARGI,
AGED ABOUT: 27 YEARS, OCC: BILL COLLECTOR,
R/O NISAR MOHALLA, LAL BANGLA, 3RD CROSS,
BIJAPUR-586101.
49. BHEEMRAY S/O PUNDALIK DODDAMANI,
AGED ABOUT: 29 YEARS, OCC: WALLMAN,
R/O HAMAL COLONY,
BIJAPUR-586101.
50. SANJU S/O NYAMDEV HENDEGAR,
AGED ABOUT: 30 YEARS, OCC: WALLMAN,
R/O HAMAL COLONY,
BIJAPUR-586101.
51. VIVEKANAND S/O RAJSHEKARAYYA,
AGED ABOUT: 44 YEARS,
OCC: PUMP OPERATOR,
AT WATER BOARD BIJAPUR,
R/O ASRAM ROAD, AISHWARYA NAGAR,
BIJAPUR-586101.
52. SOMASHEKHAR
S/O SHIVASHARANAPPA ASANGIHALL,
AGED ABOUT: 41 YEARS,
OCC: BILL COLLECTOR,
R/O C/O S.M.KUMBAR BEHIND
POLYTECHNIC COLLEGE, VIDYA NAGAR,
BIJAPUR-586101.
53. NIYAZ AHAMED
S/O MOHAMMED IQBAL KATAMBLI,
AGED ABOUT: 31 YEARS,
OCC: BILL COLLECTOR,
R/O PATEL GARDEN
BEHIND JUMAMAJID,
BIJAPUR-586101.
54. GANGADHAR MALAKANNA HEREKURBAR (PUJARI)
AGED ABOUT: 34 YEARS,
OCC: BILL COLLECTOR,
R/O C/O: RAGHAVENDR BADAGER,
WATER BOARD QUARTERS,
10
BADE COMMON ROAD,
BIJAPUR-586101.
55. SMT. SUMITRA
W/O IRANNA SONNADA,
AGED ABOUT: 30 YEARS, OCC: ATTENDER,
R/O: RONIHAL TQ: B.BAGEWADI,
DIST: BIJAPUR-586101.
56. SANGAPPA SHENKARAPPA KALYANI,
AGED ABOUT: 34 YEARS,
OCC: PUMP OPERATOR,
MALAGAN WATER SUPPLY MALAGAN,
R/O: TQ: B.BAGWEADI,
DIST: BIJAPUR-586101.
57. MALLIKARJUN CHANDRAPPA AASANGI,
AGED ABOUT: 32 YEARS, OCC: FITTER,
MALAGAN, TQ: B.BAGEWADI,
DIST: BIJAPUR-586101.
58. AUNNAPPA
S/O VEERABHADRAPPA HONYAL
AGED ABOUT: 36 YEARS, OCC: FITTER,
MALAGAN, TQ: B.BAGEWADI,
DIST: BIJAPUR-586101.
59. LAXMAN BHIMANNA HAWALDAR,
AGED ABOUT: 29 YEARS,
OCC: FILTER & HELPER,
MALAGAN, TQ: B.BAGEWADI,
DIST: BIJAPUR-586101.
60. BASAVARAJ PUNDALIKA LOKAPUR,
AGED ABOUT: 30 YEARS,
OCC: FILTER & HELPER,
MALAGAN, TQ: B.BAGEWADI,
DIST: BIJAPUR-586101.
61. SHRISHAIL SANGAPPA ULAGADI,
AGED ABOUT: 29 YEARS,
OCC: FILTER & HELPER,
MALAGAN, TQ: B.BAGEWADI,
11
DIST: BIJAPUR-586101.
62. RAJSHEKHAR SHANKARAPPA KALYANI,
AGED ABOUT: 32 YEARS,
OCC: FILTER & HELPER,
MALAGAN, TQ: B.BAGEWADI,
DIST: BIJAPUR-586101.
63. MAHANTESH SUBHASH GOUD HERIGOUDAR,
AGED ABOUT: 28 YEARS,
OCC: PUMP OPERATOR,
MALAGAN, TQ: B.BAGEWADI,
DIST: BIJAPUR-586101.
64. RAMU S/O BABU LAMANI,
AGED ABOUT: 32 YEARS, OCC: FITTER,
MALAGAN, TQ: B.BAGEWADI,
DIST: BIJAPUR-586101.
65. SANTOSH SURESH GOUDA PATIL,
AGED ABOUT: 28 YEARS,
OCC: FITTER & HELPER,
MALAGAN, TQ: B.BAGEWADI,
DIST: BIJAPUR-586101. .... PETITIONERS
(BY SRI.I.R.BIRADAR, ADV.)
AND:
1. THE DIRECTOR OF MUNICIPAL ADMINISTRATION,
VISHWESWARIAH TOWER,
9TH FLOOR, AMBEDKAR VEEDHI,
BANGALORE-01.
2. THE DEPUTY COMMISSIONER,
BIJAPUR, DIST: BIJAPUR-586101.
3. THE COMMISSIONER,
CITY MUNICIPAL COUNCIL,
BIJAPUR-586101. .... RESPONDENTS
(BY SRI.MANVENDRA REDDY, G.A. FOR R1 & 2
12
SRI P.S.MALIPATIL, ADV FOR R3)
---
These Writ Petitions are filed under Articles 226 &
227 of the Constitution of India, praying to consider the
representations at Annexure-C dated 16.06.2005 and etc.
These Writ Petitions coming on for Preliminary
Hearing this day, the Court made the following:
ORDER
The petitioners contend that they are working as Pump Operators, Labourers, etc. on daily wage basis in the office of the 3rd respondent. It is further contended that they have filed a representation as per Annexure-C dated 16.6.2005 seeking regularisation of their services and for payment of minimum wages as per the circular at Annexure-B dated 15.1.2005 issued by the 1st respondent. It is contended that the 3rd respondent has not considered the said representation so far. Therefore, they have filed these writ petitions for a mandamus directing the 3rd respondent to consider the same and pay the minimum wages as per the aforesaid circular.
2. I have heard the learned Counsel for the parties. 13
3. It is evident that the petitioners have filed a representation as per Annexure-C dated 16.6.2005 requesting the 3rd respondent to regularise their services and also to pay the minimum wages. There is no reason why the 3rd respondent should not consider the same at an early date. Therefore, I direct the 3rd respondent to consider the representation at Annexure-C dated 16.6.2005 in accordance with law within a period of three months from the date of receipt of a copy of this order. It is hereby clarified that this order should not be understood as expressing any opinion on the merits of the matter one way or the other. Writ petitions are disposed of accordingly. No costs.
Sd/-
JUDGE.
Cs/-