Delhi High Court - Orders
M/S Crocs Inc Usa vs M/S Bata India & Ors on 10 February, 2021
Author: Vipin Sanghi
Bench: Vipin Sanghi, Rekha Palli
$~23 to 28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(OS)(COMM) 22/2019
M/S CROCS INC USA ........Appellant
Through: Mr. S.K. Bansal and Mr. Ajay
Amitabh Suman, Advs.
Versus
M/S BATA INDIA & ORS. ..... Respondents
Through: Ms. Rudrartti Kaur, Advocates for
Bata India
Mr. Kapil Wadhwa, Adv; Ms.
Deepika Pokharia, ADv; Ms.
Deepshri, Adv. & Ms. Kakul Ansari,
Adv. for respondents
+ RFA(OS)(COMM) 23/2019
M/S CROCS INC USA .....Appellant
Through: Mr. S.K. Bansal and Mr. Ajay
Amitabh Suman, Advs.
Versus
M/S LIBERTY SHOES LTD & ORS. .....Respondents
Through:
+ RFA(OS)(COMM) 24/2019
M/S CROCS INC USA .....Appellant
Through: Mr. S.K. Bansal and Mr. Ajay
Amitabh Suman, Advs.
Versus
AQUALITE INDIA LIMITED & ANR. ....Respondents
Through:
+ RFA(OS)(COMM) 25/2019
M/S CROCS INC USA .....Appellant
Through: Mr. S.K. Bansal and Mr. Ajay
Amitabh Suman, Advs.
Versus
M/S BIOWORLD MERCHANDISING INDIA LTD & ANR.
Signature Not Verified
Signed By:GARIMA MADAN
Location:
Signing Date:11.02.2021
19:53:48
.....Respondents
Through:
+ RFA(OS)(COMM) 26/2019
M/S CROCS INC USA ..... Appellant
Through: Mr. S.K. Bansal and Mr. Ajay
Amitabh Suman, Advs.
Versus
M/S RELAXO FOOTWEAR LTD. .....Respondent
Through: Mr. Gaurav Miglani, Advocate
+ RFA(OS)(COMM) 27/2019
M/S CROCS INC USA .....Appellant
Through: Mr. S.K. Bansal and Mr. Ajay
Amitabh Suman, Advs.
Versus
M/S ACTION SHOES PVT LTD & ORS ....Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 10.02.2021 At request of the learned counsel for the appellant, renotify on 28.07.2021.
VIPIN SANGHI, J REKHA PALLI, J FEBRUARY 10, 2021 acm Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:11.02.2021 19:53:48