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Delhi High Court - Orders

M/S Crocs Inc Usa vs M/S Bata India & Ors on 10 February, 2021

Author: Vipin Sanghi

Bench: Vipin Sanghi, Rekha Palli

                          $~23 to 28
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    RFA(OS)(COMM) 22/2019
                               M/S CROCS INC USA                          ........Appellant
                                             Through:   Mr. S.K. Bansal and Mr. Ajay
                                                        Amitabh Suman, Advs.
                                             Versus
                               M/S BATA INDIA & ORS.                      ..... Respondents
                                             Through:   Ms. Rudrartti Kaur, Advocates for
                                                        Bata India
                                                        Mr. Kapil Wadhwa, Adv; Ms.
                                                        Deepika Pokharia, ADv; Ms.
                                                        Deepshri, Adv. & Ms. Kakul Ansari,
                                                        Adv. for respondents

                          +    RFA(OS)(COMM) 23/2019
                               M/S CROCS INC USA                          .....Appellant
                                             Through:   Mr. S.K. Bansal and Mr. Ajay
                                                        Amitabh Suman, Advs.
                                             Versus
                               M/S LIBERTY SHOES LTD & ORS.              .....Respondents
                                             Through:

                          +    RFA(OS)(COMM) 24/2019
                               M/S CROCS INC USA                          .....Appellant
                                             Through:   Mr. S.K. Bansal and Mr. Ajay
                                                        Amitabh Suman, Advs.
                                            Versus
                               AQUALITE INDIA LIMITED & ANR.             ....Respondents
                                            Through:

                          +    RFA(OS)(COMM) 25/2019
                               M/S CROCS INC USA                          .....Appellant
                                             Through:   Mr. S.K. Bansal and Mr. Ajay
                                                        Amitabh Suman, Advs.
                                            Versus
                               M/S BIOWORLD MERCHANDISING INDIA LTD & ANR.


Signature Not Verified
Signed By:GARIMA MADAN
Location:
Signing Date:11.02.2021
19:53:48
                                                                                .....Respondents
                                                Through:

                          +    RFA(OS)(COMM) 26/2019
                               M/S CROCS INC USA                               ..... Appellant
                                             Through:       Mr. S.K. Bansal and Mr. Ajay
                                                            Amitabh Suman, Advs.
                                            Versus
                               M/S RELAXO FOOTWEAR LTD.               .....Respondent
                                            Through: Mr. Gaurav Miglani, Advocate

                          +    RFA(OS)(COMM) 27/2019
                               M/S CROCS INC USA                              .....Appellant
                                             Through:       Mr. S.K. Bansal and Mr. Ajay
                                                            Amitabh Suman, Advs.
                                             Versus
                               M/S ACTION SHOES PVT LTD & ORS                  ....Respondents
                                             Through:

                               CORAM:
                               HON'BLE MR. JUSTICE VIPIN SANGHI
                               HON'BLE MS. JUSTICE REKHA PALLI
                                       ORDER

% 10.02.2021 At request of the learned counsel for the appellant, renotify on 28.07.2021.

VIPIN SANGHI, J REKHA PALLI, J FEBRUARY 10, 2021 acm Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:11.02.2021 19:53:48