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[Cites 0, Cited by 0] [Section 10B] [Entire Act]

State of Uttarakhand - Subsection

Section 10B(3) in Uttarakhand Panchayati Raj Act, 2016

(3)The members of the Administrative Committee or the Administrator shall hold office for such period not exceeding six months as the State Government may specify in the order referred to in sub-section (2).