Himachal Pradesh High Court
Deepak Mankotia vs State Of Hp And Others on 22 February, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Deepak Mankotia Versus State of HP and others CWP No.8054 of 2021 .
22.02.2022 Present: Mr. Vishal Singh Thakur, Advocate, for the petitioner.
Ms. Ritta Goswami, Additional Advocate General, for respondents No.1 and 2-State.
Mr. Atharav Sharma, Advocate, for respondent No.3.
CWP No.8054 of 2021 & CMP No.15363 of 2021 Reply by respondents No.1 and 2 stands filed.
Rejoinder thereto, if any, and reply on behalf of respondent No.3 be filed within four weeks. List thereafter.
(Mohammad Rafiq)
Chief Justice
(Jyotsna Rewal Dua)
February 22, 2022 Judge
R.Atal
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