Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2D(3)] [Section 2D] [Entire Act] State of Punjab - Subsection Section 2D(3)(b) in Punjab Liquor Permit and Pass Rules, 1932 (b)to pay such duty and other Government dues as may be demanded from him in accordance with the rule.