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Supreme Court - Daily Orders

Rajinder Singh vs M.D.(Uhbvn) . on 7 April, 2014

Ü
ITEM NO.10                     COURT NO.12             SECTION IVB


             S U P R E M E        C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).15431/2013

(From the judgement and order dated 03/12/2012 in RSA No.1595/2012
of The HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH)

RAJINDER SINGH & ORS.                                   Petitioner(s)

                     VERSUS

M.D.(UHBVN) & ORS.                                      Respondent(s)

(With prayer for interim relief and office report )

Date: 07/04/2014      This Petition was called on for hearing today.

CORAM : HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
        HON’BLE MR. JUSTICE MADAN B. LOKUR


For Petitioner(s)        Mr. Karanveer Singh Khaher, Adv.
                         Mr. Ashok K. Mahajan,Adv.

For Respondent(s)        Mr.   Narender Hooda, AAG
                         Mr.   Surender Singh Hooda, Adv.
                         Mr.   K.N. Gupta, Adv.
                         Mr.   Vikas Sharma, Adv.
                         Mr.   Kamal Mohan Gupta,Adv.


             UPON hearing counsel the Court made the following
                                 O R D E R

Put up after completion of service.





       [Gulshan Kumar Arora]                     [Indu Pokhriyal]
           Court Master                            Court Master
Ü
ITEM NO.10                     COURT NO.12             SECTION IVB


             S U P R E M E        C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).15431/2013 (From the judgement and order dated 03/12/2012 in RSA No.1595/2012 of The HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH) RAJINDER SINGH & ORS. Petitioner(s) VERSUS M.D.(UHBVN) & ORS. Respondent(s) (With prayer for interim relief and office report ) Date: 07/04/2014 This Petition was called on for hearing today. CORAM : HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI HON’BLE MR. JUSTICE MADAN B. LOKUR For Petitioner(s) Mr. Karanveer Singh Khaher, Adv.

Mr. Ashok K. Mahajan,Adv.

For Respondent(s) Mr. Narender Hooda, AAG Mr. Surender Singh Hooda, Adv.

                       Mr.     K.N. Gupta, Adv.
                       Mr.     Vikas Sharma, Adv.
                       Mr.     Kamal Mohan Gupta,Adv.


UPON hearing counsel the Court made the following O R D E R Put up after completion of service.





       [Gulshan Kumar Arora]                     [Indu Pokhriyal]
           Court Master                            Court Master