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State of Uttar Pradesh - Section

Section 85 in The Greater Noida Industrial Development Area Building Regulations, 1992

85. Water supply requirements.

- The requirements of water supply in a building shall be as given in a Tables 1 to 3 of these Regulations.[Chapter VI] [Chapter VI, Regulations 86 to 97 and Annexure, inserted by Greater Noida (Amendement) Regulations, 2000, Reg. 4.]Direction for Construction of Farm House Buildings in Agricultural use Zone