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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Uttar Pradesh - Subsection

Section 147(ii) in Uttar Pradesh Municipal Corporation Act, 1959

(ii)In sub-section (3) of Section 146 for "fifteenth day of January" and "fifteenth day of February", "fifteenth day of August" and "fifteenth day of September" shall respectively be deemed to be substituted, and