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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(u) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(u)"University" means any University recognised by the University Grant Commission or a University recognised by the Government or any such institution of national importance as declared by the Parliament by law.