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[Cites 0, Cited by 1] [Section 36] [Entire Act]

State of Uttarakhand - Subsection

Section 36(8) in Uttaranchal School Education Act, 2006

(8)The Committee of Management shall, where it does not agree with the recommendations of the Selection Committee, refer the matter together with the reasons of such disagreement to the Regional Additional Director of Education in the case of appointment to the post of Head of Institution and to the DiStrict Education Officer in the case of appointment to the post of teacher of an institution, and his decision shall be final.