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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1)(viii) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(viii)The transmission/distribution customers shall bear average energy losses in the transmission/distribution systems respectively as estimated by the SLDC. The energy losses in the transmission/ distribution systems shall be compensated by additional injection at the injection point(s). The information regarding average energy losses for the previous 52 weeks shall be posted on the website of the SLDC.