Section 2(8) in The East Punjab Exchange of Prisoners Act, 1948
(8)the expressions 'cotton ginning factory' and 'cotton pressing factory' shall have the meanings, respectively, assigned to them by the [Cotton Ginning and Pressing Factories Act, 1925 (XII of 1925).] [See now the Punjab Cotton Ginning and Pressing Factories Act, 1955 (Punjab Act No. 11 of 1955), in its application to Punjab.]
