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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Bihar - Subsection

Section 42(7) in Bihar Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1980

(7)Water shall be provided by the means of tap or otherwise so as to be conveniently accessible in or near the latrine and urinals.