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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(2)(b) in The Delhi Lands (Restrictions On Transfer) Act, 1972

(b)The authority to which an appeal may be filed under sub-section (!) of section 6, the form in which such appeal may be filed and the particulars which such appeal shall contain;