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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 14(2)(i) in The 'Union Territory of Andaman and Nicobar Islands' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(i)a convict of an offence involving moral turpitude;