Section 17 in The Rajasthan Special Economic Zones Development Act, 2003
17. Repeal and Savings.
(1)The Rajasthan Special Economic Zones Development (Ordinance, 2003) (Ordinance No. 3 of 2003) is hereby repealed.(2)Notwithstanding such repeal all actions taken or order made under the said Ordinance shall be deemed to have been taken or made
