Section 54(1)(b) in The Electricity Act, 2003

[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(1)(b) in The Electricity Act, 2003

(b)in any place,–

(i)in which one hundred or more persons are ordinarily likely to be assembled; or

(ii)which is a factory within the meaning of the Factories Act, 1948 (63 of 1948) or a mine within the meaning of the Mines Act, 1952 (35 of 1952); or

(iii)to which the State Government, by general or special order, declares the provisions of this sub-section to apply,

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Union of India - Subsection

Section 54(1)(b) in The Electricity Act, 2003