Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 25] [Section 75(1)] [Section 75] [Entire Act] Union of India - Subsection Section 75(1)(a) in The Employees' State Insurance Act, 1948 (a)whether any person is an employee within the meaning of this Act or whether he is liable to pay the employee's contribution, or