Section 1 in The Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004
1. Short title and commencement.
- (i) These regulations may be called the Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004.(ii)These extend to the whole of the State of Tamil Nadu.(iii)These shall come into force on 10-6-2004.
