Section 12(7) in Kerala Veterinary and Animal Sciences University Act, 2010
(7)The Vice-Chancellor shall, subject to the pleasure of the Chancellor and the provisions of sub-section (6), hold the office for a period of five years. The Vice-Chancellor shall be eligible for a second term. However, the Vice-Chancellor may, by writing under his hand addressed to the Chancellor, and after giving three month's notice, resign his office.
