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[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

State of Maharashtra - Subsection

Section 274(2)(xv) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(xv)under section 66, prescribing the current administrative duties which the Chairman of a Panchayat Samiti may continue to carry on;