Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] International Treaty - Section Section 3 in Agreement between the Government of Republic of India and the Royal Government of Cambodia on the transfer of sentenced persons 3. The receiving State shall promptly inform the transferring State of its decision whether or not to agree to the requested transfer. Article 6Consent and its verification
