Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1150] [Entire Act] Union of India - Subsection Section 1150(a) in Central Silk Board Act, 1948. (a)improvement of mulberry cultivation,adequate supplies of disease free seed, and improvement of rearing and reeling, and
