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State of Uttar Pradesh - Section

Section 38 in The U.P. Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Appellate Authority Procedure) Rules, 2013

38. Endorsement to be made on the copy before deliver.

- Every copy, before its delivery to the concerned applicant, shall be stamped indicating therein-
(a)serial number of the 'application';
(b)name of the applicant;
(c)date of presentation of application for copy;
(d)number of pages;
(e)copying the charged urgent or ordinary;
(f)date of preparation of copy;
(g)date of delivery of the copy to the applicant;