Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act] Union of India - Subsection Section 12(4)(a) in Life Insurance Corporation General Rules, 1956 (a)in cases where the cause of action arose before the 1st day of November, 1964, not later than 31st day of January, 1965,