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Himachal Pradesh High Court

Smt. Sureshta Devi vs The State Of on 14 November, 2025

Smt. Sureshta Devi versus The State of .

Himachal Pradesh and others CWPOA No.400 of 2019 14.11.2025 Present: Mr. Arun Sehgal, Advocate, for the petitioner.

Mr. Sumit Sharma, Deputy Advocate of General, for the respondents-State.

rt Matter was last listed on 23.07.2020.

2. Learned Counsel for the petitioner prays for an adjournment, so as to enable him to reconstruct his case file.

List the matter after four weeks.





              14th November, 2025                    (Ranjan Sharma)





                   (himani]                              Judge





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