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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(d) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

(d)Period for which the applicant has been using or consuming opium and the source from which opium in the past was obtained;