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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(4)(i) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013

(i)the Secretary to Government, in charge of Hindu Religious Institutions and Charitable Endowments, Revenue Department;