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State of Uttar Pradesh - Section

Section 896 in Rules under the United Provinces Excise Act, 1910

896. Worts to be drawn off in the order of production.

- All worts shall be removed successively, and in the customary order of brewing to the underback, coppers, coolers and fermenting vessels, and shall not be removed from the last named vessel until an account has been taken by the officer-in-charge or until after the expiry of twenty-four hours from the time at which the worts are collected in these vessels.