Section 63(1) in Kerala Veterinary and Animal Sciences University Act, 2010
(1)Subject to the provisions of sub-section (2), the following persons shall be entitled to have their names entered in the register of registered graduates or deemed registered graduates, maintained by the University, namely:-(i)who are graduates of the University;(ii)who are graduates holding a degree in Veterinary and Animal Sciences or Dairy Science and Technology of any existing University in the State;
