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Madhya Pradesh High Court

Gopal Chari Gupta vs The State Of Madhya Pradesh on 30 November, 2016

WP-13526-2016 (GOPAL CHARI GUPTA Vs THE STA TE 0F MADHYA PRADESH) 30- 1 1 -2 0 1 6 Parties through their counsel. At the request of learned counsel for the petitioner, the case is adjourned for next week. (PRAKASH SHRIVASTAVA) JUDGE