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State of Goa - Section

Section 10A in The Goa Salaries and Allowances of Ministers Act, 1964

10A. [ Salary and Allowances of Leader of Opposition. [Inserted by the Amendment Act 4 of 1987.]

- The Leader of Opposition of the Legislative Assembly of Goa shall be entitled of [the salary, allowances, other perks and amenities as admissible to a Minister.]]