Section 102(2)(g) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

(g)

(i)form in which annual housing programme budget and establishment schedule shall be forwarded to the State Government under Section 35 (1);

(ii)particulars in which programme shall contain under Section 35 (2)(a); and

(iii)other particulars under Section 35 (2)(c);

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