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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Nagaland - Subsection

Section 2(3) in Nagaland Forest Act, 1968

(3)"Forest Officer" means any person appointed by name or as holding an office by or under the orders of the State Government to be a Conservator or Director of Forests, Deputy Conservator, Assistant Conservator, Forest Ranger, Deputy Ranger, Forester or Forest Guard, or to discharge any function of Forest Officer under this Act or any rule thereunder ;