Andhra Pradesh High Court - Amravati
C Ramachandraiah vs The State Of Andhra Pradesh on 4 November, 2023
(SHOW CAUSE NOTICE BEFORE ADMISSION} IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATA (SPECIAL ORIGINAL JURISDICTION) A TURDAY , THE FOURTH DAY GF NOVEMBER TWO Th JOUSAND AND TWENTY THREE (PRESENT: THE HONOURABLE SRI JUSTICE RAV] CHEEMALAPAT! WRIT PETITION NCh 28818 OF 2023 Between © Ramachandraiah, Sio Late G Naranpg Aged abcad G1 years Oce Agricul Fifa Passpatiur Vilage Gangavararn Mandal Chittoor District. Petitioner, AND i. The State of Andhra Pradesh, rep by Ne Principal Secretary Nevenue Department Secretariat Buildings, Velagapudi, Amaravall, Guntur Distict. 2. The Director of Setilements, 7th Lane, pp. Nar ayanae School, Nagariuna Nagar, Currency Naqar, Vijayawada, é Andhra Pradesh - 5230008 3. The fietrict Collector, Chi toot at Chittoar, 4 The Settlernent OMicercum-Joint Collector, Chiftoor at Chitear. 45. The Revenue Divisional OF cor Patarnaneru, Chittoor District, §, The Tahsidar, Gangavaram Mandal, Chitoar Oistrict. . Raspondents. WHEREAS the Petitioner above named through his Advocate T VAY HANUMAN SINGH presented this Petition under Ariicie 226 of the Canstiution of indi la praying that in the circumstances stated in the affidavit fled therewith, the High Court may bs pleased to issue an appropriate wri, order or direction, irore ganiculgry one in the nature of writ of | Manes mus to declare the Endarsement issued by the Respondent No. 4 passed i ~ Hs, REV-FGECOEAA (MISVO/201?-
JA (FACOLLECTOR dated. 21.12 2017, as arbitrary and diegal and ast asuie the endorsement issued by the Respondent No. 4 passed | in L. Dis. REV-FSECOEAA (MISVS0TF-JA (FA)COLLECTOR dated, 21.12. 8017 and further His prayed to hs Hon'ble Court, pendirig dissosal of fhe writ petition, suspend the operation of L. IS. REV-FSECOEAA { IMISVS/201 PUA (F4}-COLLECTOR dated. 21.72. 2017 and fo "irect ihe 6" Respondent and his subordinates not to ine ate any pronee ings fo dispossess fhe writ petiioner fam the possession and enjoyment of the lands in No. 22 measuring Ac. 6.20 canis, Sy. No. 2? measuring Ac. 3.28, Sy. No. 34 measuring Ac. 8.00 and Sy. No. 38 measuring Ac. 10.50, AND WHEREAS the High Court upon perusing the pettien and fidavit flecl herein ancl upon heanng the @ argun mente of Sn T VNAY NANUNMIAN SiN GH Advocate for the Peiticner, GP FOR REVENUE for Respandent Nos.1 to §, directed issue of notice fo the Respondents herein fo show cause as to why this WRIT PETITION sheuid sot be admitted, You VIZI The ae Seormiary, Revenue Department, State Of Andhra Pradesh, Secretariat Bulfdin ay Jelagapudi, Amaravall, Guntur District, f.3 aod a b @ Director of Settlements, 7" Lane, One. Narayana School, Naga:
Nagar, Currency Nagar, Viiayawacda, Andhra Pradesh - 5200 Of
3. The Dis sin rict coneetor Chittoor al (shift
4. Th af ioint Cal lector Ghiffcar at Chittear &. The i Revenue nal r, Fal lamanery, Chitiner District.
&. The Tahsildar, Gangavaram Mandal Chittoor Cistrict, are be and hereby directed fo show cause either y aBoSaring in gerson or through an advocate an ar before 00:41. 2083 te » which date ne. case stands pasted as io why in fhe Croumstan wes Set oul in the petition and the affddavit Nled therewith (cory enciosad) this WRIT PETITION shauled not be ack witted The Gourt made the following: OROER "Natice before admission, Learned Government Pieacder for Ravenue Deparinent, takes notice on behalf af respondent Nos. to 8.
For Instructions, post on 09.14.2023, in the 'motion Het."
Sdi-M. SRINIVAS ASSISTANT REGISTRAR BTRUE COPY SEC TION ¢ OFFICER i. The Princinal Seon etary, Pane Secretanat Buildings, Vela AQAPL
2. The Director of Se ettiements 3, Ope. Narayana School, Nagarjuna Nagar, Currency Na gar, Vilayawada, a. And hyra Pradesh - S2dace
3. The [istrict Callector, Chittoor Me shittens 4 The Settlement Offiper-curn-Jolr HW Collector, Ch Naor al Chificor. &. the * pewenue ON sonal OR eer, Pals amanery, Ghitioor District. andal, Chiltfooy Sistriet (ita 6 by RPAR. slong \ eo arms et, State OF Andhra Pradesh, maravall, Guntur District.
y Morandi of grounds} e. One oc i SRL 1 VUAY | He ANUM TAN SINGH Advooate [OPUC] 8 Two Cs io GP FOR REVENUE High Court OF Andhra Pradesh. [0 uty &. One spare copy « % HIGH COURT Rod DATEENOS T2023 Post on 08.71.2023, in the 'notion Her NOTICE BEFORE ADMISSION WP. No. Z8oi3 of 2025